S. RADHAKRISHNAN

132 recorded High Court judgment(s) · 2001–2006

Courts

Bombay High Court

132

Disposed of	59
Withdrawn	14
Dismissed	11
Dispossed Off/Dismiss for Default	10
Admitted/Allowed/Granted/Rule Absolute	10
Allowed	8
Infructuos	6
Rule discharged	5

M/S SOUTH KONKAN DISTILLERIES AND ANR., v. SHRI PRABHAKAR GAJANAN NAIK AND 3 ORS., — Bombay High Court (2006-10-20)
SHRI PANDURANG ALIAS SHASHI DESSAI, SALCETE,GOA v. KUM. BERALDIN TAVARES, SALCETE, GOA — Bombay High Court (2006-10-20)
MRS. DELICIOSA ALMEIDA v. MRS. BELA ROSA ALMEIDA COLACO AND ANR., — Bombay High Court (2006-10-20)
MARMAGOA STEEL LTD.(THROU' ITS MANAGING DIRECTOR) v. MARMAGOA STEEL EMPLOYEES UNION AND 3 ORS., — Bombay High Court (2006-10-19)
SHRI TULIDAS SOIRU LAD,CURCHOREM-GOA. v. SHRI SAUDE V. RODRIGUES AND 2 ANR., — Bombay High Court (2006-10-19)
MANAGING DIRECTOR ECOMOMIC DEV.CORP. v. DR. J.C. ALMEIDA and ANR. — Bombay High Court (2006-10-19)
MRS. CONNIE GRACIAS ALIAS CONNIE MIRANDA, MARGAO GOA. v. SHRI ANTONIO GRACIAS, VARCA, SALCETE GOA. — Bombay High Court (2006-10-19)
SALGAOCAR MINING INDUSTRIES LTD., MARGAO GOA. v. SHRI ROGHUVIR RAJARAM PAINGANKAR (SIN. DEC.) BY LEGAL REPRESENTATIVES AND ANR., — Bombay High Court (2006-10-18)
MRS. GEMMA MARTINS v. MR. GANESH BHIKU HARMALKAR AND ANR. — Bombay High Court (2006-10-18)
SHRI SARPURLO NARAYAN DESSAI, CUNCOLIM, SALCETE GOA. v. KUM. BERALDIN TAVARES AND 2 ORS., — Bombay High Court (2006-10-18)