LexS.RACHAIAH,H.B.PRABHAKARA SASTRY
52 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 52 |
Disposal nature
| DISMISSED | 22 |
| Dismissed for Non-Prosecution | 15 |
| DISPOSED | 6 |
| Partly Allowed | 5 |
| ALLOWED | 3 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- STATE OF KARNATAKA v. PRAVEEN VIJAY PATIL — Karnataka High Court (2022-03-28)
- GANAPATHI HANUMA NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-16)
- RATNA W/O FAKIRGOUDA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2022-03-16)
- THE STATE OF KARNATAKA v. MABUSAB S/O. MIYYASAB HOSAMANI — Karnataka High Court (2022-03-16)
- STATE OF KARNATAKA v. HADAPADA MANJUNATHA S/O SHEKHARAPPA — Karnataka High Court (2022-02-28)
- STATE OF KARNATAKA v. SANTOSH BASAYYA YENAGIMATH — Karnataka High Court (2022-02-25)
- GURAPPA S/O MURIGEPPA SAVADI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-25)
- STATE OF KARNATAKA v. NELLIKATTE.S SIDDESH S/O LATE SIDDAPPA — Karnataka High Court (2022-02-25)
- KOBBARI BASAVARAJ S/O LATE KOBBARI KATTE BASAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-02-25)
- SMT. RABIYA ABDUL HAMID BEPARI v. THE CHAIRMAN — Karnataka High Court (2022-02-24)