S RACHAIAH

2,336 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

2336

ALLOWED	1200
DISMISSED	593
DISPOSED	281
Partly Allowed	73
REJECTED	65
Dismissed for Non-Prosecution	53
ALLOWED AND REMANDED	28
Dismissal for Non Compliance of Office Objections	24

SRI AJMAL AHAMMED v. THE STATE BY — Karnataka High Court (2026-06-05)
SRI. SRINIVASULU KATTA v. SRI MURALI BHEEMANNA (MURALI .B) — Karnataka High Court (2026-06-04)
SMT HARINAKSHI v. DILIP KUMAR B S — Karnataka High Court (2026-06-04)
SRI. PRATHAP N v. SRI L R MAHADEVASWAMY — Karnataka High Court (2026-06-04)
ALANKAR JEWELLERS v. SMT.MARIA GRETTA PINTO — Karnataka High Court (2026-06-04)
SRI YOGESH K S v. SRI KRISHNANAYAKA — Karnataka High Court (2026-06-04)
SRI.MUNUKUMAR VATAMBETI v. SRI.HARISH B.M — Karnataka High Court (2026-06-04)
B C THIMMAIAH v. MR NARAYANA — Karnataka High Court (2026-06-04)
ANANDA v. LOKESH — Karnataka High Court (2026-06-04)
YOGESH GOURAV T v. GANGANNA — Karnataka High Court (2026-06-04)