S.RACHAIAH

2,322 recorded High Court judgment(s) · 2021–2026

Courts

Karnataka High Court

2322

ALLOWED	925
DISPOSED	924
DISMISSED	302
REJECTED	90
Partly Allowed	26
Dismissal for Non Compliance of Office Objections	24
Dismissed for Non-Prosecution	22
Abated	7

MR FAYAZ S/O. BABASAHEB KHONDUNAYAK v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-18)
PRATHAMESH S/O CHANDRAKANTH BANAJAWAD v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-30)
MR. GANESH S/O. MANJUNATH HARIKANTH v. STATE OF KARNATAKA — Karnataka High Court (2026-01-22)
ANKUR SINGH S/O BABANSINGH SINGILAL v. STATE OF KARNATAKA — Karnataka High Court (2026-01-22)
SHINGADI S/O MALLAPPA HIREKODI v. STATE OF KARNATAKA — Karnataka High Court (2026-01-21)
SMT GIRIJAMMA W/O GADIGEPPA OLEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-21)
SHRI TEJASH S/O PARAMASWAR RAMAGIRI KORAWAR v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-21)
SRI BHIMAPPA S/O SHIVANAND @ SHIVAPPA HANABAR @ VADRALE v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-21)
SHRI MAHESH S/O SITARAM KALE v. THE STATE OF KARNATAKA — Karnataka High Court (2026-01-21)
SHRI. PRADEEP ALIAS PADIYAPPA ALIAS PADDU S/O SHIVABASU SUNAGAR v. THE STATE OF KARNATAKA (RAIBAG PS) — Karnataka High Court (2026-01-21)