S.R.SINGHARAVELU, ELIPE DHARMA RAO

24 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• RAMANJIT KAUR SETHI v. THE CENTRAL ADMINISTRATIVE — Madras High Court (2008-03-20)
• THE ASST COMMISSIONER v. APOLLO HOSPITALS — Madras High Court (2008-03-10)
• S.S. RAMASWAMY, v. 1. THE SPL COMMR., OF CIVIL — Madras High Court (2008-03-07)
• WA/1491/2000 of Vs — Madras High Court (2008-03-06)
• WA/838/2000 of Vs — Madras High Court (2008-03-05)
• THE COMMISSIONER v. K BHARATHAN — Madras High Court (2008-02-27)
• UNION OF INDIA v. A. KANNAN — Madras High Court (2008-02-15)
• THE REGIONAL MANAGER, v. 1.A.KALYANASUNDRAM — Madras High Court (2008-02-15)
• MR.A.RAMAMURTHY, v. THE INCOME TAX OFFICER, — Madras High Court (2008-02-11)
• RAJAMMAL, v. STATE OF TN., — Madras High Court (2008-02-05)