LexS.R.SINGHARAVELU
42 recorded High Court judgment(s) · 2003–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 42 |
Disposal nature
| DISMISSED | 24 |
| ALLOWED | 7 |
| (unspecified) | 5 |
| DISPOSED OF | 2 |
| DISMISSED FOR DEFAULT | 1 |
| ORDERED | 1 |
| CLOSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- AS/806/1997 of Vs — Madras High Court (2008-03-11)
- S LEELAVATHY v. K M SUBRAMANIAN — Madras High Court (2007-07-13)
- (12 PRINTED JT FILED) v. K PRAKASH — Madras High Court (2007-06-27)
- B.K.SUBRAMANIA SAH v. B.S.RAMACHANDRAN @ CHANDRA SAH — Madras High Court (2007-06-07)
- V.K.BALAKRISHNAN (DECEASED) v. C.SHANKAR — Madras High Court (2007-04-26)
- AS/258/2000 of Vs — Madras High Court (2007-04-26)
- KM MOHAMMED ALI v. VA SYED MOHAMMED BUHRI — Madras High Court (2007-04-26)
- M/S.GENN CONTROLS, v. E.SATHISHKUMAR, — Madras High Court (2007-04-26)
- THE LAKSHMI VILAS BANK LTD v. ARULJOTHI FIBRE INDUSTRIES — Madras High Court (2007-04-13)
- IP/68/1999 of Vs R.SUBRAMANIAN — Madras High Court (2007-03-21)