LexS. R. SEN (FORMER JUDGE), T NK SINGH (FORMER JUDGE)
41 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 41 |
Disposal nature
| Disposed Off | 40 |
| Dismissed | 1 |
Recent judgments
- Shri. Amarendra Sinha v. Smt. Khasimon Phanbuh — Meghalaya High Court (2016-01-27)
- State Of Meghalaya v. Shri M B K Reddy — Meghalaya High Court (2015-11-05)
- The Union Of India v. Ms Timpack Pvt Ltd — Meghalaya High Court (2015-07-02)
- BYRNI HAT INDUSTRIES ASSOCIATION v. STATE OF MEGHALYA and ORS — Meghalaya High Court (2015-07-02)
- The Union Of India v. Ms Timpack Pvt Ltd — Meghalaya High Court (2015-07-02)
- The Union Of India v. Ms Timpack Pvt Ltd — Meghalaya High Court (2015-07-02)
- The Union Of India v. Ms Timpack Pvt Ltd — Meghalaya High Court (2015-07-02)
- The Union Of India v. Prashant Kumar — Meghalaya High Court (2015-06-26)
- SMTI. ROMENI D. SHIRA v. G.H.A.D.C., AND ORS — Meghalaya High Court (2015-06-09)
- Tenilla Nongrura Marak v. Garo Hills Autonomous District Council — Meghalaya High Court (2015-05-12)