LexS. R. SEN (FORMER JUDGE)
1,104 recorded High Court judgment(s) · 2013–2019
Open in Lexace · Search this judge's casesCourts
| Meghalaya High Court | 1104 |
Disposal nature
| Disposed Off | 1094 |
| Withdrawn | 6 |
| Allowed | 1 |
| Compromised/Consent Terms | 1 |
| Dismissed | 1 |
| Dismissed for non-complying conditional Order | 1 |
Recent judgments
- SWEETY ZATELYNE WANKHAR v. STATE OF MEGHALAYA AND 2 ORS. — Meghalaya High Court (2019-03-07)
- RAJKUMAR SETHIA v. TEJKARAN SETHIA AND 2 ORS. — Meghalaya High Court (2019-03-07)
- SYLVESTER CHYNE v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2019-02-28)
- NATIONAL INSTITUTE OF PARAMEDICAL TECHNOLOGY AND ANR. v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2019-02-28)
- RONALD NONGRUM v. STATE OF MEGHALAYA AND 3 ORS. — Meghalaya High Court (2019-02-28)
- BAINSTEN G. MOMIN v. STATE OF MEGHALAYA AND ANR. — Meghalaya High Court (2019-02-28)
- NATIONAL INSTITUTE OF PARAMEDICAL TECHNOLOGY AND ANR. v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2019-02-28)
- RONALD NONGRUM v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2019-02-28)
- NATIONAL INSTITUTE OF PARAMEDICAL TECHNOLOGY MALKI, SHILLONG AND ANR. v. STATE OF MEGHALAYA AND ORS. — Meghalaya High Court (2019-02-28)
- SANJAY DAS v. State Of Meghalaya And Ors — Meghalaya High Court (2019-02-26)