LexS.R. SATHE, S.B. MHASE
238 recorded High Court judgment(s) · 2005–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 238 |
Disposal nature
| OTHERS DISPOSED OFF | 78 |
| Disposed Off | 48 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 40 |
| Allowed | 13 |
| Rejected | 13 |
| RULE DISCHARGED | 7 |
| Dismissed | 7 |
| RULE ABSOLUTE | 6 |
Recent judgments
- NAV MAHARASHTRA CONTAINERS PVT.LTD. and ORS. v. SHAH NAGINDAS MANCHHARAS and SONS. — Bombay High Court (2007-08-08)
- NAV MAHARASHTRA CONTAINERS PVT.LTD. and ORS. v. SHAH NAGINDAS MANCHHARAS and SONS. — Bombay High Court (2007-08-08)
- GHANSHYAM BHANUDAS FARANDE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)
- ASHOK LAXMAN TIDKE AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)
- MADGONDA IRAPPA HORTI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)
- GURUBASAV LAXMAN SHETEPAGOL v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)
- MADGONDA IRAPPA HORTI v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)
- MAHARASHTRA SURAKSHA RAKSHAK AGHADI v. THE SECURITY GUARDS BOARD FOR GR. BOMBAY and ORS. — Bombay High Court (2007-07-02)
- GHANSHYAM BHANUDAS FARANDE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)
- DR.BABASAHEB AMBEDKAR BHAUUDESHEYA SANSTHA v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2007-07-02)