S.R. SATHE

1,120 recorded High Court judgment(s) · 2003–2007

Courts

Disposal nature

Recent judgments

• AMEX INFORMATION TECHNOLOGIES LTD. v. AMERICAN EXPRESS CO. — Bombay High Court (2007-11-30)
• C.B.I v. R.L.WADHWA and ORS — Bombay High Court (2007-11-29)
• MR.YVONNE DENNIS AND OTHERS v. BHAUSAHEB J. PATIL AND OTHERS — Bombay High Court (2007-11-29)
• BANK OF INDIA v. SUHAS R. KARANDEPATIL — Bombay High Court (2007-11-26)
• RAMDAS GAURYA THAKUR v. PARSHURAM KAMLAKAR THAKUR (HATISHKAR) AND ORS. — Bombay High Court (2007-11-26)
• BANK OF INDIA v. DR. B.V.KRISHNA REDDY — Bombay High Court (2007-11-26)
• MUKESH D. PATEL v. SHARDA K. ELECTRONICS and ORS — Bombay High Court (2007-11-26)
• BANKL OF INDIA v. RUSHEET FRANK — Bombay High Court (2007-11-26)
• SMITHA K. SHETH v. SHARDA K. ELETRONICS and ORS — Bombay High Court (2007-11-26)
• BANK OF INDIA v. NARAYANADAS PRAKASH SOSALE — Bombay High Court (2007-11-26)