LexS.R.KRISHNA KUMAR,K S HEMALEKHA
300 recorded High Court judgment(s) · 2019–2024
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 300 |
Disposal nature
| ALLOWED AND REMANDED | 103 |
| DISMISSED | 63 |
| Partly Allowed | 42 |
| DISPOSED | 39 |
| ALLOWED | 30 |
| DROPPED | 23 |
Recent judgments
- NAGESH BHIMAPPA WADDAR @ MAKTEDAR AND ORS v. BHIMASI FAKIRAPPA BIJJUR SINCE DEAD BY HIS LRS 1A) MARUTI KUMARAND ORS — Karnataka High Court (2024-08-30)
- NAGESH BHIMAPPA WADDAR @ MAKTEDAR AND ORS v. SIDDAPPA SANGAPPA NAINEGALI SINCE DECEASED BY LRS 1A) BABU SIDDAPPA NAINEGALI AND ORS — Karnataka High Court (2024-08-30)
- THE PRINCIPAL SECRETARY TO GOVT. v. RASHMIDEVI HUDED D/O BAILAPPA HUDED — Karnataka High Court (2023-07-14)
- ULTRATECH CEMENT LIMITED v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2022-12-22)
- ULTRATECH CEMENT LIMITED v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2022-12-22)
- BHIMASHI FAKIRAPPA BIJJUR v. NAGESH BHIIMAPPA WADDAR @ MAKTEDAR — Karnataka High Court (2022-12-22)
- ULTRATECH CEMENT LIMITED v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2022-12-22)
- SIDDAPPA SANGAPPA NAINEGALI v. NAGESH BHIMAPPA WADDER — Karnataka High Court (2022-12-22)
- UNION OF INDIA v. RAMAKRISHNA S/O NARASIMHALU AND ORS — Karnataka High Court (2022-02-24)
- KAMALABAI AND ORS v. SANTOSH AND ANR — Karnataka High Court (2022-02-24)