S.R. KRISHNA KUMAR,G BASAVARAJA

1,047 recorded High Court judgment(s) · 2023–2025

Courts

Karnataka High Court

1047

DISMISSED	315
DISPOSED	280
Partly Allowed	187
ALLOWED	95
ALLOWED AND REMANDED	87
DROPPED	77
Remanded	4
Dismissed for Non-Prosecution	2

SHRI GADIGEPPA S/O MUTTAPPA HANAMAR @ KURI, v. THE CHAIRMAN — Karnataka High Court (2025-09-25)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-09-17)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-09-17)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2025-09-12)
VENU A TELGAR S/O ANANTH TELGAR v. THE DEPUTYN SUPERINTENDENT OF POLICE — Karnataka High Court (2025-09-12)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2025-09-12)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-09-12)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-09-12)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-09-12)
KARNATAKA NEERAVARI NIGAJM LTD v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2025-09-12)