S.R. KRISHNA KUMAR,C.M. POONACHA

116 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• BASAVARAJ S/O SHANTAPPA SHETTEPPANAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-11-04)
• DASARA NARAYANAMURTHY v. SRI KAMAVARADA POMPANNA — Karnataka High Court (2025-09-25)
• SMT. SAVITA W/O ADAVAPPA HUDDAR v. SMT LAXMIBAI W/O RAJU MALALI — Karnataka High Court (2025-09-25)
• LAXMAN S/O. SIDDAPPA PASCHAPUR, v. SMT. SHANTAWWA W/O. FAKIRAGOUDA PATIL, — Karnataka High Court (2025-09-24)
• THE DISTRICT COMMISSIONER v. SHRI.CHANDRAKANT — Karnataka High Court (2025-09-24)
• LAXMIBAI v. SMT. SHANTAWWA — Karnataka High Court (2025-09-24)
• SANJEEVARADDI S/O VASAPPA GIRADDI v. SMT. KAVITA W/O PANDAPPA @ PANDURADDI — Karnataka High Court (2025-09-24)
• SMT. KAVITA W/O. PANDAPPA ALIAS PANDURADDI SATARADDI v. SANJEEVARADDI S/O VASAPPA GIRADDI — Karnataka High Court (2025-09-24)
• SMT. MAHANANDA v. SMT. SHANTAWWA — Karnataka High Court (2025-09-24)
• SHAMSHUDDIN S/O. HAZISAB SAVANUR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-24)