LexS.R. KRISHNA KUMAR
2,622 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 2622 |
Disposal nature
| DISPOSED | 1542 |
| ALLOWED | 720 |
| DISMISSED | 297 |
| Partly Allowed | 30 |
| ALLOWED AND REMANDED | 19 |
| Converted | 6 |
| REJECTED | 4 |
| Dismissed for Non-Prosecution | 2 |
Recent judgments
- S.C. PATIL v. STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
- SRI ANANTHDAS NARAYANDAS PUNIEKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
- CHANDRASHEKHAR S/O SHIVASANGAPPA HALAPETI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-25)
- ABDUL KAREEM S/O. SHAIKH MOHAMMAD BILAL v. THE DIRECTORATE OF URDU AND OTHER — Karnataka High Court (2025-09-25)
- RAMACHANDRA SUBRAY HEGDE v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-19)
- SRI.RAMALI S/O. LATE DURGAPPA, v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-19)
- SHRI.BHEEMAPPA S/O BALAPPA PUJARI v. THE CHAIRMAN and THE DEPUTY COMMISSIONER — Karnataka High Court (2025-09-19)
- DEELIP V NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2025-09-19)
- SUJATA D/O VASANT KAMBLE v. THE PRINCIPAL DIRECTOR — Karnataka High Court (2025-09-19)
- MISS FOUZIYA D/O LATE v. THE MANAGING DIRECTOR — Karnataka High Court (2025-09-19)