S.R. DONGAONKAR, H.L. GOKHALE

50 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• THE NEW WOODLAND CO-OP HSG. SOC. LTD. and ORS. v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2006-06-28)
• INDIAN NATIONAL TRUST FOR ART AND CULTURAL HERITAGE AND 2 ORS. v. THE STATE OF MAHARAHSTRA AND ORS. — Bombay High Court (2006-05-05)
• PHOOLCHAND B. RAM v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2006-05-02)
• KAMGAR UTKARSHA SABHA v. CENTRAL BANK OF INDIA AND ANR. — Bombay High Court (2006-05-02)
• MRS. NIRMALA GOKHALE v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-04-28)
• KOKILA B. JANI AND ORS. v. UNION OF INDIA AND ORS. — Bombay High Court (2006-04-28)
• dr ramesh askarandas vyas v. kusum shivram shinde and 8 ors — Bombay High Court (2006-04-25)
• VAMAN PRESTRESSING CO. LTD. AND ANR. v. UNION OF INDIA AND ORS. — Bombay High Court (2006-04-25)
• STATE BANK OF INDIA v. AUTO STEEL INDUSTRIES AND ORS. — Bombay High Court (2006-04-25)
• kariya shetty and oars v. the secretary sra and ors and sharada shetty and ors — Bombay High Court (2006-04-21)