S.R.BRAHMBHATT, . Z.K.SAIYED

46 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• MOHAMMED AZAM DUDHA v. STATE OF GUJARAT — Gujarat High Court (2014-12-22)
• JAMUBHAI KESHAVBHAI v. COLLECTOR — Gujarat High Court (2014-12-22)
• RAJKUMAR M JAJODIA v. DEBT RECOVERY TRIBUNAL-II — Gujarat High Court (2014-10-01)
• SANGAN BODA MER SINCE DECD. THROUGH HEIR DEVIBEN WD/O SANAGAN BODA v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
• HARIJAN VEJA BHIKHA SINCE DECEASED THROUGH HIS LEGAL HEIR v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
• MOHAN POPAT SINCE DECD. THROUGH HEIRS v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
• MER RAMA MASRI SINCE DECD. THRO' HEIR KANTIBEN AEBHABHAI D/O MER RAMA MASRI v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
• DHANAJI NARAN v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
• KOLI KARSAN TUTA SINCE DECD. THRO' HEIR- BHOJA KARSAN v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
• MER SANGAN BODHA SINCE DECD. THRO' HEIR- DEVIBEN WD/O SANGAN BODHA v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)