S.R.BRAHMBHATT, . VIRESHKUMAR B. MAYANI

116 recorded High Court judgment(s) · 2018–2020

Courts

Gujarat High Court

116

27-WITHDRAWN @ ADM.STAGE	38
26-DISMISSED @ ADM.STAGE	18
35-ANY OTHER MODE @ ADM.STAGE	16
53-ALLOWED / GRANTED @ ADM.STAGE	10
31-NOTICE DISCHARGED @ ADM.STAGE	6
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	5
56-DISPOSED AT ADMISSION STAGE	4
38-RULE ABSOLUTE/ALLOWED @ FH	4

ANKIT ASHWINBHAI BAROT v. STATE OF GUJARAT — Gujarat High Court (2020-02-20)
SHAILENDRASINH BHIKHUSINH BIHOLA v. STATE OF GUJARAT — Gujarat High Court (2020-02-20)
HANSABEN PRATAPSINH BARIA v. GOHIL PRITHVIRAJSINH SURENDRASINH — Gujarat High Court (2020-02-18)
STATE OF GUJARAT - THROUGH PRINCIPAL SECRETARY v. T A GAMI — Gujarat High Court (2020-02-18)
P. S. MARINE (A UNIT OF SEAMAN MULTI TRADING PVT. LTD.) v. M.V. ALTUS EXERTUS (IMO 7909463) — Gujarat High Court (2020-01-31)
MURALIDAR THAKUMAL SHADADPURI v. STATE OF GUJARAT — Gujarat High Court (2019-10-04)
MARS ENTERTAINMENT PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2019-09-20)
SIMPLEX INFRASTRUCTURES LIMITED v. RSPL LIMITED — Gujarat High Court (2019-05-10)
M/S ANGEL ENTERPRISE v. UNION OF INDIA — Gujarat High Court (2019-05-10)
STATE OF GUJARAT v. PATEL YAGNIK KUMAR CHIMANLAL — Gujarat High Court (2019-05-10)