S.R.BRAHMBHATT, . V.P. PATEL

141 recorded High Court judgment(s) · 2019–2020

Courts

Gujarat High Court

141

42-RULE DISCHARGED @ FH	30
27-WITHDRAWN @ ADM.STAGE	29
31-NOTICE DISCHARGED @ ADM.STAGE	22
56-DISPOSED AT ADMISSION STAGE	19
39-RULE DISCHARGED/DISMISSED @ FH	10
26-DISMISSED @ ADM.STAGE	9
43-DISMISSED FOR DEFAULT @ FH	5
53-ALLOWED / GRANTED @ ADM.STAGE	4

M/S ISAGRO (ASIA) AGROCHEMICALS PVT LTD v. UNION OF INDIA — Gujarat High Court (2020-02-19)
MURTAZA QUAID MAHUWALA v. STATE OF GUJARAT — Gujarat High Court (2020-02-19)
RAJENDRAKUMAR AMRUTBHAI RAJGURU v. STATE OF GUJARAT — Gujarat High Court (2020-01-27)
ISHWARBHAI NATHUBHAI NAIK v. STATE OF GUJARAT — Gujarat High Court (2019-11-25)
JASHUBHAI H PRAJAPATI S/O HARGOVINDBHAI PRAJAPATI v. PRAVIN SRIVASTAVA — Gujarat High Court (2019-11-22)
NARESH K SOLANKI S/O KARSANBHAI SOLANKI v. PRAVIN SRIVASTAVA — Gujarat High Court (2019-11-22)
SUNIL KUMAR MULIBHAI RATHOD v. UNION OF INDIA — Gujarat High Court (2019-11-22)
DALBIR KAUR W/O MANJEETSINGH JETHRA v. PRAVIN SRIVASTAVA — Gujarat High Court (2019-11-22)
BHUPATBHAI BHIKHABHAI MER v. STATE OF GUJARAT — Gujarat High Court (2019-11-21)
JIVANBHAI BHAGWANJI RATHOD v. FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER — Gujarat High Court (2019-11-21)