S.R.BRAHMBHATT, . UMESH A. TRIVEDI

58 recorded High Court judgment(s) · 2018–2019

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	14
27-WITHDRAWN @ ADM.STAGE	12
53-ALLOWED / GRANTED @ ADM.STAGE	11
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	5
39-RULE DISCHARGED/DISMISSED @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	3
47-DISPOSAL IN ANY OTHER MODE FH	2
46-ANY OTHER MODE @ FH	2

AJNI INTERIORS v. UNION OF INDIA — Gujarat High Court (2019-09-04)
SARDAR VALLABHBHAI NATIOAL INSTIUTION OF TECHNOLOGY v. UNION OF INDIA — Gujarat High Court (2019-01-18)
DIPTI PRAKASHKUMAR RANA v. AMIT JAYESHKUMAR SOLANKI — Gujarat High Court (2019-01-18)
STATE OF GUJARAT v. SUNIL @ PAPPU S/O SHYAMSINH BADRIPRASAD KUSHVAH — Gujarat High Court (2018-12-27)
STATE OF GUJARAT v. SUNIL @ PAPPU S/O SHYAMSINH BADRIPRASAD KUSHVAH — Gujarat High Court (2018-12-27)
STATE OF GUJARAT v. DEVABHAI JAHABHAI SATIYA — Gujarat High Court (2018-12-26)
STATE OF GUJARAT v. JITUBHAI DAHYABHAI PARMAR — Gujarat High Court (2018-12-26)
CHANDRABHAN SINGH, PROPRIETOR OF RELIANCE AIRSEAS SERVICES v. ASSISTANT COMMISSIONER OF CENTRAL EXCISE DIVISION III, AHMEDABAD I — Gujarat High Court (2018-12-26)
THE STATE OF GUJARAT v. JAYKALP SANJAYBHAI SHRIVASTAV — Gujarat High Court (2018-12-26)
STATE OF GUJARAT v. BHURABHAI RAYMALBHAI PATEL — Gujarat High Court (2018-12-26)