S.R.BRAHMBHATT, . K.THAKER

22 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

47-DISPOSAL IN ANY OTHER MODE FH	10
56-DISPOSED AT ADMISSION STAGE	6
39-RULE DISCHARGED/DISMISSED @ FH	2
38-RULE ABSOLUTE/ALLOWED @ FH	2
(unspecified)	2

NEW INDIA ASSURANCE CO. LTD v. JASUBEN RAVJIBHAI HIRANI — Gujarat High Court (2015-12-16)
DEPUTY GENERAL MANAGER v. BHIKHABHAI NARANBHAI PATEL — Gujarat High Court (2015-12-14)
GENERAL MANAGER v. PATEL RASIKBHAI JOITARAM — Gujarat High Court (2015-12-14)
EXECUTIVE ENGINEER DEPUTY GENERAL MANAGER v. DHULABAHI VITHALBHAI PATEL — Gujarat High Court (2015-12-14)
GROUP GENERAL MANAGER v. THAKOR CHANDUJI MASANGJI — Gujarat High Court (2015-12-14)
GENERAL MANAGER v. PATEL HASMUKHBHAI BABUBHAI — Gujarat High Court (2015-12-14)
EXECUTIVE ENGINEER DEPUTY GENERAL MANAGER v. RAJVIBHAI PRANBHAI PATEL — Gujarat High Court (2015-12-14)
GENERAL MANAGER v. PATEL RAMANBHAI VIRCHANDBHAI — Gujarat High Court (2015-12-14)
GROUP GENERAL MANAGER v. PATEL GHANSHYAMBHAI VITTHALDAS — Gujarat High Court (2015-12-14)
GROUP GENERAL MANAGER v. THAKOR SHAKARJI GABHAJI — Gujarat High Court (2015-12-14)