LexS.R.BRAHMBHATT, . A. P. THAKER
541 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 541 |
Disposal nature
| 56-DISPOSED AT ADMISSION STAGE | 159 |
| 27-WITHDRAWN @ ADM.STAGE | 120 |
| 26-DISMISSED @ ADM.STAGE | 80 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 71 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 23 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 20 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 17 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 14 |
Recent judgments
- M/S OIL AND NATURAL GAS CORPORATION LTD. v. UNION OF INDIA — Gujarat High Court (2020-02-20)
- BHAGUBHAI HIRALAL DEVANI v. STATE OF GUJARAT — Gujarat High Court (2020-02-19)
- YASH RAMAN KELVANI TRUST v. DEPUTY LABOUR COMMISSIONER — Gujarat High Court (2020-02-13)
- YASH RAMAN KELVANI TRUST v. DEPUTY LABOUR COMMISSIONER — Gujarat High Court (2020-02-13)
- KIRANBALA KANTIBHAI PARMAR D/O MAGANLAL RANAVASIYA v. STATE OF GUJARAT — Gujarat High Court (2020-02-13)
- YASH RAMAN KELVANI TRUST v. DEPUTY LABOUR COMMISSIONER — Gujarat High Court (2020-02-13)
- DHRUVKUMAR BHANUPRASAD PATEL v. STATE OF GUJARAT — Gujarat High Court (2020-02-13)
- KALPESH RATILAL KALTHIYA v. STATE OF GUJARAT — Gujarat High Court (2020-02-13)
- KULDIP HEMRAJ PRAJAPATI v. STATE OF GUJARAT — Gujarat High Court (2020-02-13)
- SANDHANI KADARBHAI MUSABHAI v. STATE OF GUJARAT — Gujarat High Court (2020-02-13)