LexS.R.BRAHMBHATT, . A.G.URAIZEE
467 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 467 |
Disposal nature
| 27-WITHDRAWN @ ADM.STAGE | 97 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 70 |
| 31-NOTICE DISCHARGED @ ADM.STAGE | 49 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 47 |
| 56-DISPOSED AT ADMISSION STAGE | 41 |
| (unspecified) | 30 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 27 |
| 26-DISMISSED @ ADM.STAGE | 26 |
Recent judgments
- BODAL CHEMICALS LTD. v. UNION OF INDIA — Gujarat High Court (2020-02-20)
- ASIAN FOOD INDUSTRIES v. UNION OF INDIA — Gujarat High Court (2020-02-20)
- SHREE RAMA MULTI TECH LIMITED v. Mr. PRADIP BALUBHAI DESAI — Gujarat High Court (2020-02-20)
- UNION OF INDIA v. D. KISHOR RAO (IAS) — Gujarat High Court (2019-08-09)
- HIGH COURT OF GUJARAT v. ANISH BHUPENDRAKUMAR BHATT — Gujarat High Court (2019-05-10)
- HIGH COURT OF GUJARAT v. JAGDISHKUMAR BHAGWANDAS KHARADI — Gujarat High Court (2019-05-10)
- SHAILENDRASINH BHIKHUSINH BIHOLA v. STATE OF GUJARAT — Gujarat High Court (2019-04-10)
- GANGA PRASAD S/O RAM LAKHAN v. UNION OF INDIA — Gujarat High Court (2019-02-27)
- VASUDEVAN SUBBURAM KONDA v. UNION OF INDIA — Gujarat High Court (2019-02-27)
- VIKRAM BHIKHABHAI DESAI v. STATE OF GUJARAT — Gujarat High Court (2019-02-27)