S.R.BRAHMBHATT

1,559 recorded High Court judgment(s) · 2004–2020

Courts

Gujarat High Court

1559

38-RULE ABSOLUTE/ALLOWED @ FH	655
39-RULE DISCHARGED/DISMISSED @ FH	332
40-WITHDRAWN @ FH	102
46-ANY OTHER MODE @ FH	85
56-DISPOSED AT ADMISSION STAGE	85
47-DISPOSAL IN ANY OTHER MODE FH	73
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	61
26-DISMISSED @ ADM.STAGE	32

DHARTI MADRID COUNTY LLP v. CHAITAL RASHMIKANT BHATT — Gujarat High Court (2020-01-31)
RANJIT BUILDCON LTD. v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2020-01-31)
RANJIT BUILDCON LTD. v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2020-01-31)
AKASH INFRA PROJECTS LTD v. GUJARAT INDUSTRIAL DEVELOPMENT CORP. — Gujarat High Court (2020-01-17)
PARESH CONSTRUCTIONS AND FOUNDATIONS PVT. LTD. v. GUJARAT MARITIME BOARD — Gujarat High Court (2020-01-17)
M/S OIL AND NATURAL GAS CORPORATION LTD. v. M/S P G GLASS PVT LTD. — Gujarat High Court (2020-01-10)
M/S DIVYA TEXTILES THROUGH PROPRIETOR MANOJBHAI MOHANBHAI PATEL v. UNITED INDIA INSURANCE CO. LTD — Gujarat High Court (2019-12-27)
AIR CONTROL AND CHEMICAL ENGINEERING COMPANY LTD. v. EAZY ERP TECHNOLOGIES PVT .LTD. — Gujarat High Court (2019-12-27)
CERES BIOSYSTEMS INDIA PRIVATE LIMITED v. GUJARAT STATE FERTILIZERS AND CHEMICALS LIMITED — Gujarat High Court (2019-12-20)
M/S GANGES INTERNATIONAL PRIVATE LIMITED THROUGH SHEKHAR BABOO JAIN, DIRECTOR v. M/S HARSHA ABAKUS SOLAR PRIVATE LIMITED THROUGH MUNJUL HARSH RANGWALA — Gujarat High Court (2019-12-13)