S.R.BANNURMATH, THOTTATHIL B.RADHAKRISHNAN

53 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• PRINCIPAL,ST.XAVIER'S COLLEGE FOR WOMEN v. STATE OF KERALA — Kerala High Court (2010-01-22)
• SUO MOTU v. SNDP YOGAM — Kerala High Court (2010-01-22)
• NEDUMKULANGARA MALA RESIDENTS ASOCIATION v. SUB INSPECTOR OF POLICE,THRIKKAKARA — Kerala High Court (2010-01-22)
• K.S.SHIBU v. STATE BANK OF TRAVANCORE — Kerala High Court (2010-01-22)
• THE MERCHANTS' ASSOCIATION AND OTHERS v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2010-01-22)
• JOSEY.K.C. v. THE HOUSING DEVELOPMENT FINANCE CORPORN — Kerala High Court (2010-01-21)
• PUNNAKKAN NARAYNAN v. STATE OF KERALA — Kerala High Court (2010-01-21)
• M.K.RAJAN v. STATE OF KERALA — Kerala High Court (2010-01-21)
• E.MOHAMMED THAHA v. K.S.E.B. — Kerala High Court (2010-01-21)
• LATHIKA RAGHU v. NATIONAL HIGHWAYS AUTHORITY OF INDIA — Kerala High Court (2010-01-20)