S.R.BANNURMATH, KURIAN JOSEPH

310 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• GEORGE JOSEPH v. S.CHANDRAMOHAN NAIR — Kerala High Court (2009-11-20)
• SANTHOSH N.K v. STATE OF KERALA — Kerala High Court (2009-11-10)
• THE CHALAKKUDY MUNICIPALITY v. MINOR MALAVIKA & ANOTHER — Kerala High Court (2009-11-09)
• THANKAMMA BABY,PROPRIETRIX,POPY UMBRELLA v. THE EMPLOYEES PROVIDENT FUND APPELLATE A — Kerala High Court (2009-10-29)
• MULAMTHURUTHY GRAMA PANCHAYAT v. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INST — Kerala High Court (2009-10-22)
• MOIDEEN MUNNAKKAPARAMBIL BAVU v. STATE OF KERALA — Kerala High Court (2009-09-24)
• SHIJU & 2 OTHERS v. STATE OF KERALA — Kerala High Court (2009-08-25)
• K.L. DENNIS v. JAYASREE.K.L — Kerala High Court (2009-08-13)
• M/S. P.F.ICE AND COLD STORAGE AND ANR v. KERALA STATE ELECTTRICITY BOARD AND OTH — Kerala High Court (2009-08-11)
• DHARMANANDAN v. STATEO OF KERALA — Kerala High Court (2009-08-11)