S.R.BANNURMATH

26 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• THE INSTITUTION OF ENGINEERS v. STATE OF KERALA — Kerala High Court (2010-01-18)
• JACKIE SHROFF v. BIJAY CHOKHANI AND OTHERS — Kerala High Court (2010-01-11)
• VELUSWAMY & ANOTHER v. STATE OF KERALA AND OTHERS — Kerala High Court (2009-12-02)
• ALL KERALA BUILDING OWNERS' ASSOCIATION v. THE CHIEF SECRETARY, GOVERNMENT OF KERAL — Kerala High Court (2009-11-13)
• THE TAHSILDAR, VAIKKOM v. K.G.MANIKANDAN NAIR & ANOTHER — Kerala High Court (2009-11-09)
• BEENA JOJO v. THE DISTRICT SUPPLY OFFICER AND ANOTHER — Kerala High Court (2009-11-06)
• A.K.SOMANATHAN v. A.P.V.N.SHARMA — Kerala High Court (2009-11-06)
• KALYANI AMMA v. MR.GOPALAKRISHNA PILLAI IAS — Kerala High Court (2009-11-04)
• M/S BAMBINO ENGINEERS v. M/S OIL PALM INDIA LIMITED AND ANOTHER — Kerala High Court (2009-11-04)
• JAIJY MATHEW v. STATE OF KERALA — Kerala High Court (2009-10-29)