LexS.R.BANNURMATH, A.K.BASHEER
515 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 515 |
Disposal nature
| DISPOSED OF | 148 |
| DISMISSED | 145 |
| CLOSED | 129 |
| DISMISSED AS WITHDRAWN | 65 |
| DISMISSED AS INFRUCTUOUS | 10 |
| ALLOWED | 10 |
| DISMISSED AS NOT PRESSED | 5 |
| PARTLY ALLOWED | 2 |
Recent judgments
- N.S.VARGHESE v. MULLORKARA GRAMA PANCHAYATH — Kerala High Court (2010-01-21)
- M.SELVAM v. STATE OF KERALA — Kerala High Court (2010-01-21)
- STATE OF KERALA AND OTHERS v. M/S MAGNUM GLASS WORK — Kerala High Court (2010-01-21)
- N.RAJAMANI AMMA v. RECOVERY OFFICER — Kerala High Court (2010-01-18)
- SREEDEVI v. STATE OF KERALA & OTHERS — Kerala High Court (2010-01-13)
- KERALA MUSLIM JUMA-ATH COUNCIL v. THE STATE OF KERALA — Kerala High Court (2010-01-13)
- THE K.M.M TITANIUM EMPLOYEES UNION v. THE STATE OF KERALA — Kerala High Court (2010-01-06)
- TEAM LIFE CARE INSURANCE (INDIA) PVT.LTD v. STATE OF KERALA — Kerala High Court (2010-01-06)
- RAJU PUZHANKARA v. STATE OF KERALA — Kerala High Court (2010-01-06)
- STATE OF KERALA & OTHERS v. THE TEMPLE JUNCTION RESIDENTS ASSOCIATIO — Kerala High Court (2010-01-05)