S.R. AGRAWAL, REGISTRAR(JUDL II)

754 recorded High Court judgment(s) · 2019–2025

Courts

Bombay High Court

754

Dismissed for non-complying conditional Order	228
Disposed Off	215
Allowed	152
Dismissed	88
REJECTED FOR NOT REMOVING OFFICE OBJECTIONS	31
Transfer to other Court	14
Abated	11
Dismissed as Withdrawn	4

THE NEW INDIA ASSURANCE CO. LTD. THROUGH MUMBAI REGIONAL OFFICE-I v. MRS. HEMLATA KANHOBA SALAVI AND ORS. — Bombay High Court (2025-08-14)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. SHRI. FAZALU MAHIBUB BAGWAN AND ANR — Bombay High Court (2025-08-14)
1. SMT. CHABUTAI KALLAPPA HOUNJE and OTHERS v. 1. BALGONDA JINGONDA PATIL and OTHERS — Bombay High Court (2025-08-14)
SHRI. PRADEEP RAJARAM GAIKWAD v. THE NEW INDIA INSURANCE COMPANY LTD. AND ANR. — Bombay High Court (2025-08-14)
SHANKAR DHONDAPPA DHANGAR AND ORS. v. SOU. YESUBAI SHANKAR DHANGAR AND ANR. — Bombay High Court (2025-08-14)
MAGBUL BANDU PATHAN (SINCE DECD.THR.LRS) RAJUKHAN MAGBUL PATHAN AND ANR v. CHANDRASEN PANDURANG BARGE — Bombay High Court (2025-08-14)
THE STATE OF MAHARASHTRA (THROUGH THE SPECIAL LAND ACQUISITION OFFICER) v. MR. SHRIPAT RAMCHANDRDA DESAI (DEATH) HIS LR'S. MRS. LEELABAI SHRIPATRAO DESAI AND ORS. — Bombay High Court (2025-08-14)
BAJAJ ALLIANZ GENERAL INSURANC COMPANY LTD. v. JAMUNA JAGANNATH GODSE AND ORS. — Bombay High Court (2025-08-14)
THE DIVISIONAL MANAGER, MSRTC SATARA OFFICE v. SARASWATI RAMCHANDRA SONAWANE — Bombay High Court (2025-07-03)
THE EXECUTIVE ENGINEER, KOLHAPUR v. BALA APPAYYA TELI AND ORS. — Bombay High Court (2025-07-03)