S. Q. H. RIZVI

1,565 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

1565

Disposed off/Decided on merits	955
Dismiss other than merit(DD/Non Prosec./Abated)	359
DISMISSED AS WITHDRAWN	134
Dismissed on merits	34
DISMISSED AS NOT PRESSED	24
Allowed/Partly Allowed on merits/Granted	17
Allowed/Partly Allowed on merits	13
Consigned to Record	10

BHIKHARI v. RAM KALI AND OTHERS — Allahabad High Court (2025-12-12)
ASMAT ALI v. SHER ALI — Allahabad High Court (2025-12-12)
Vaishnavi Singh @ Roli Singh v. Roshan Singh — Allahabad High Court (2025-12-12)
MAHESH and OTHERS v. RAMESH and OTHERS — Allahabad High Court (2025-12-12)
ONKAR NATH MISHRA AND OTHERS v. SMT. LALTA DEVI AND OTHERS — Allahabad High Court (2025-12-12)
RAM MURAT and OTHERS v. SWAMI NATH — Allahabad High Court (2025-12-12)
IDRISH v. IBRAHIM and ANOTHER — Allahabad High Court (2025-12-12)
SMT. RAJRANI and OTHERS v. RAJENDRA BAHADUR SRIVASTAVA and OTHERS — Allahabad High Court (2025-12-11)
MOHD.HANEEF v. AGYA RAM S/O RAM NARESH — Allahabad High Court (2025-12-11)
KALLU AND OTHERS v. NAFIS BEG — Allahabad High Court (2025-12-11)