S.PUJAHARI,KUMARI SANJU PANDA

192 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• AMULYA NATH v. STATE — Orissa High Court (2017-11-13)
• STATE OF ORISSA v. BAISHNAB NAIK — Orissa High Court (2017-11-13)
• STATE and ORS. v. SANTOSH K.DASH — Orissa High Court (2017-11-13)
• STATE OF ORISSA v. MANOJ KU.JENA — Orissa High Court (2017-11-13)
• FERRO ALLOYS CORPN. v. P.O.,CENTRAL GOVT. — Orissa High Court (2017-11-13)
• HEMENDRA NARAYAN MOHANTY v. STATE OF ORISSA — Orissa High Court (2017-11-13)
• DHANESWAR SWAIN v. STATE and ORS. — Orissa High Court (2017-11-10)
• BIBEKANANDA BAL v. STATE OF ORISSA — Orissa High Court (2017-11-10)
• DR.BINEETA ACHARYA v. STATE OF ORISSA — Orissa High Court (2017-11-10)
• STATE OF ORISSA v. BISWARANJAN MOHAPATRA — Orissa High Court (2017-11-10)