LexS.PUJAHARI
30,578 recorded High Court judgment(s) · 2014–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 30578 |
Disposal nature
| Disposed Off | 16015 |
| Allowed | 7774 |
| Withdrawn | 2328 |
| Dismissed | 1552 |
| Rejected | 1151 |
| Not Pressed | 676 |
| Dismissed For Default/Non-Prosecution | 675 |
| Infructuous | 247 |
Recent judgments
- MANOJ KUMAR MOHANTY v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- RAMA CHANDRA HANTAL v. STATE OF ODISHA — Orissa High Court (2022-09-23)
- DEBENDRA KUMAR MISHRA v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- KAILASH CHANDRA SAHOO v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- AKSHAYA KUMAR NAYAK v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- MD.MOFAZZALUR RAHMAN v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- BASUDEV MOHAPATRA v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- DR.SURATH KUMAR BISWAL v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- SURENDRA KUMAR MOHANTY v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)
- SHYAM SUNDAR SETHY v. STATE OF ODISHA(VIG.) — Orissa High Court (2022-09-23)