S. PALANIVELU, M. CHOCKALINGAM

64 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• SARAVANAN ALIAS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2008-06-30)
• TRMT.SUMATHI v. THE STATE OF TAMIL NADU — Madras High Court (2008-06-30)
• SHAHUL HAMEED v. THE SECRETARY TO THE GOVT — Madras High Court (2008-06-30)
• SUBBULAKSHMI v. THE SECRETARY TO THE — Madras High Court (2008-06-30)
• MATHIALAGAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2008-06-30)
• THE LATIN DIOCES OF TRIVANDRAM v. THE GOT. OF T.N.REP.BY ITS RSE — Madras High Court (2008-06-26)
• MARIATHANGAM v. STATE OF TN., — Madras High Court (2008-06-26)
• ARUNACHALAM v. STATE OF TAMIL NADU — Madras High Court (2008-06-25)
• POONKODI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2008-06-25)
• THIRU.SURESH @ SURESH KUMAR v. THE SECRETARY TO GOVERNMENT — Madras High Court (2008-06-25)