S. PALANIVELU, D.MURUGESAN

27 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• THE MANAGEMENT OF KANYAKUMARI v. THE PRESIDING OFFICER,INDUSTRI — Madras High Court (2008-08-27)
• TMT. M.S. VASUNDAARA v. ST. OF T.NADU, REP.BY ITS — Madras High Court (2008-08-27)
• K. NAVAJOTHI v. THE DEPUTY GENERAL MANAGER — Madras High Court (2008-08-22)
• THE MANAGEMENT OF CHEMPLAST v. THE PRESIDING OFFICER LABOUR — Madras High Court (2008-08-22)
• TR.NAGARAJ v. THE COMMISSIONER OF POLICE — Madras High Court (2008-08-12)
• VIJAYA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2008-07-29)
• K.N.KRISHNAMOORTHY v. THE SECRETARY TO THE GOVT — Madras High Court (2008-07-29)
• P.KASUMANI v. THE SUPERINTENDENT OF — Madras High Court (2008-07-24)
• THE UNION OF INDIA v. NA SUBRAMANIAN — Madras High Court (2008-07-23)
• R.CHANDRA MOHAN v. THE SECRETARY TO THE GOVERNMEN — Madras High Court (2008-07-22)