S. P. TAVADE

263 recorded High Court judgment(s) · 2021–2022

Courts

Bombay High Court

263

DISPOSED OFF	76
ALLOWED	46
APPLICATION ALLOWED	41
DISMISSED	21
RULE ABSOLUTE	15
REJECTED	15
Admitted/Allowed/Granted/Rule Absolute	13
RULE DISCHARGED	10

MANOHAR S/O BALIRAM SONONE AND 6 OTHERS v. STATE OF MAH. THR. DEPUTYSUPERINTENDENT OF POLICE ANTI CORRUPTION BUREAU AMRAVATI — Bombay High Court (2022-02-11)
ROSHAN ANANTRAO GIRI v. STATE OF MAH. THR. PSO PS NANDANWAN ANGPUR DIST.NAGPUR — Bombay High Court (2022-02-11)
SONAL BALIRAM INGALE v. STATE OF MAH.THR. PS MALEGAON DIST.WASHIM — Bombay High Court (2022-02-10)
NIKHIL S/O BALWANT DAHAKE v. STATE OF MAH. THR. PSO RANAPRATAP NAGAR NAGPUR — Bombay High Court (2022-02-10)
MADHUKAR S/O RANGLAL PAWAR v. THE STATE OF MAHARASHTRA, THR. ITS PSO, BARSHITAKLI POLICE STATION, DIST. AKOLA — Bombay High Court (2022-02-10)
ANANT NAGARI CO-OP. CREDIT SOCIETY LTD. RISOD, THR. ITS MANAGER SHRI GAJANAN SHANKARRAO JADHAO v. ASHOK DNYANBA ULEMALE AND ANOTHER — Bombay High Court (2022-02-09)
BABLU S/O KRISHNAGOPAL DEVNATH AND ANOTHER v. THE STATE OF MAHARASHTRA, THR. PSO, CHAMORSHI POLICE STATION, DIST. GADCHIROLI — Bombay High Court (2022-02-09)
IQBAL KHAN S/O. KHURSHID KHAN v. THE STATE OF MAH. THR. PSO PS CIVIL LINES, AKOLA — Bombay High Court (2022-02-09)
VINOD S/O PUNDLIKRAO JADHAO v. STATE OF MAH. THR. PSO PS MANGRULPIR TAH. MANGRULPIR DIST.WASHIM — Bombay High Court (2022-02-09)
BALDEV SHIVARAM INGLE v. STATE OF MAH. THR. P.S.O. OLD CITY, AKOLA. — Bombay High Court (2022-02-09)