S.P.GARG

4,993 recorded High Court judgment(s) · 2011–2024

Courts

Disposal nature

Recent judgments

• DR. MANOJ KUMAR v. STATE NCT OF DELHI — Delhi High Court (2024-11-29)
• MOHD HABIB v. STATE (GOVT OF NCT OF DELHI) — Delhi High Court (2020-02-28)
• TAPAN MALIK v. THE STATE (NCT OF DELHI)& ANR — Delhi High Court (2020-01-09)
• RAM JEET MORYA v. STATE — Delhi High Court (2019-11-07)
• JITENDER v. STATE — Delhi High Court (2019-09-19)
• PRABHU NATH UPADHYAY & ANR v. THE STATE & ANR — Delhi High Court (2019-02-15)
• HINDUSTAN VEGETABLE OIL CORPORATION LTD. v. BALBIR SINGH — Delhi High Court (2019-01-17)
• ANSELEM LYKE NWOSO v. DIRECTORATE OF REVENUE OF INTELLIGENCE — Delhi High Court (2018-11-22)
• DHARMENDER @ SONU v. STATE (NCT OF DELHI ) — Delhi High Court (2018-11-20)
• SUNNY KHANNA & ORS. v. STATE (NCT OF DELHI) & ANR. — Delhi High Court (2018-09-07)