S.P.GARG, . C.HARI SHANKAR

23 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• STATE (GNCT OF DELHI) v. VIJETA @ VARSHA — Delhi High Court (2018-05-30)
• MEGHA v. VIJETA @ VARSHA @ LALI — Delhi High Court (2018-05-30)
• JABBAR v. STATE — Delhi High Court (2018-05-30)
• MAHENDRA @ MANISH v. STATE (NCT OF DELHI) — Delhi High Court (2018-05-30)
• SHREE BHAGWAN v. STATE NCT OF DELHI — Delhi High Court (2018-03-08)
• RAJESH v. STATE — Delhi High Court (2018-02-24)
• VIKAS v. STATE — Delhi High Court (2018-02-19)
• SONU @ MATKA v. STATE — Delhi High Court (2018-02-19)
• NEERAJ @ KARAN v. STATE — Delhi High Court (2018-02-19)
• VIVEKANAND BIHARI v. STATE NCT OF DELHI — Delhi High Court (2018-02-19)