S.P. DESHMUKH, G. S. KULKARNI

24 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M.SQUARE ASSOCIATES v. ASST.COMMISSIONER OF INCOME TAX-15(2) — Bombay High Court (2021-06-15)
• PR.COMMISSIONER OF INCOME TAX-3 v. JITENDRA PRATAPRAO SONAR — Bombay High Court (2021-06-15)
• SHRI. JAMUNADAS KHUBCHAND PURSWANI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2021-06-15)
• MAHARASHTRA RAJYA MANYA KHAJGI PRATHAMIK SHIKSHAK MAHASANGHA v. EDUCATION OFFICER EDUCATION DEPT. THANE AND ORS — Bombay High Court (2021-06-15)
• PR. COMMISSIONER OF INCOME TAX-3 v. JITENDRA PRATAPRAO SONAR — Bombay High Court (2021-06-15)
• PR.COMMISSIONER OF INCOME TAX-3 v. JITENDRA PRATAPRAO SONAR — Bombay High Court (2021-06-15)
• RAJPUROHIT INDIA LTD v. THECOMMISSIONER OF INCOME TAX- 10 MUMBAI — Bombay High Court (2021-06-15)
• AKASH KARNANI v. PUNE MUNICIPAL CORPORATION AND ANR — Bombay High Court (2021-03-25)
• CAPRI HEIGHTS COOPERATIVE HOUSING SOCIETY LTD. v. PRANAY CONSTRUCTION PVT.LTD. AND 2 ORS. — Bombay High Court (2021-03-25)
• M/S. P.N. WRITER AND CO LTD v. THE ADDL. COMMISSIONER OF INCOME TAX CIRCLE -7 (1) — Bombay High Court (2021-03-25)