S.P. DESHMUKH, ABHAY AHUJA

190 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• COOPERATIEVE ROBOBANK U A v. COMMISSIONER OF INCOME TAX MUMBAI -2 — Bombay High Court (2021-08-26)
• COOPERATIVE ROBOBANK UA v. COMMISSIONER OF INCOME TAX MUMBAI 2 AND ANR — Bombay High Court (2021-08-26)
• M/S. CIA DE NAVEGACAO NORSUL BRAZIL v. THE DY. DIRECTOR OF INCOME TAX — Bombay High Court (2021-07-30)
• STONE SHIPPERS LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX-3(1) AND 5 ORS — Bombay High Court (2021-07-30)
• KALYAN RANGRAO PATIL v. UNION OF INDIA AND ORS — Bombay High Court (2021-07-30)
• M/S. EVERLON SYNTHETICS LTD. v. THE COMMISSIONER OF INCOME TAX CITY-III, MUMBAI — Bombay High Court (2021-07-28)
• S.K. INTERNATIONAL (EXPORT)CO., v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 18(1) AND ANR. — Bombay High Court (2021-07-28)
• COOPERATIVE ROBOBANK UA v. COMMISSIONER OF INCOME TAX MUMBAI 2 AND ANR — Bombay High Court (2021-07-07)
• SHILPA RAJESH KOTHARI v. PRINCIPAL COMMISSIONER OF INCOME TAX MUMBAI 19 AND ANOTHER — Bombay High Court (2021-06-29)
• OM SHRI LAXMINARAYAN BALMUKUND S.K. PANT WALAWALKAR KAPAD DUKAN TRUST v. INCOME TAX OFFICER WARD 1(2) KOLHAPUR — Bombay High Court (2021-06-29)