S.P. BANGARH,. S.S. SARON

131 recorded High Court judgment(s) · 2012–2018

Courts

Disposal nature

Recent judgments

• NIRMALA v. SATPAL — Punjab & Haryana High Court (2018-07-06)
• COMMISSIONER OF INCOME TAX v. PRINCIPAL OFFICER, M/S UHBVN LTD — Punjab & Haryana High Court (2014-05-08)
• DEEP SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2013-11-06)
• KULDIP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-10-10)
• MAMTA RANI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-10-07)
• ASHA RANI v. MANOHAR LAL — Punjab & Haryana High Court (2013-10-07)
• BALWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-10-01)
• GURINDER SINGH v. PARVINDER KAUR — Punjab & Haryana High Court (2013-09-25)
• PARAMJIT KAUR v. GURDEV SINGH — Punjab & Haryana High Court (2013-09-25)
• CHARANJIT KAUR v. SARABJIT KAUR — Punjab & Haryana High Court (2013-09-23)