S.P. BANGARH

8,862 recorded High Court judgment(s) · 2001–2023

Courts

Disposal nature

Recent judgments

• JAIMAL SINGH v. DIRECTOR GENERAL OF POLICE,PUNJAB,CHANDIGARH AND ANR. — Punjab & Haryana High Court (2023-05-26)
• M/S SINDHU CONSTRUCTION COMPANY v. HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANR — Punjab & Haryana High Court (2021-02-11)
• SALWINDER SINGH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2019-12-06)
• NAVEEN KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-11-20)
• POORAN CHAND SHARMA v. DEPUTY COMMISSIONER CUM DISTRICT MAGISTRATE HOSHIARPUR AND ORS — Punjab & Haryana High Court (2019-09-30)
• GULZAR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-09-27)
• BEANT SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-09-24)
• GRAM PANCHAYAT VILLAGE BHOJ KOTHI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-09-24)
• BHUPINDER SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-09-23)
• SUMAN DEEP v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-09-18)