S. NARANG,. S.J. VAZIFDAR

40 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• MEHBOOB KHAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-07-31)
• CHARAN SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-07-30)
• SUNIL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-07-30)
• HIRA LAL v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-07-23)
• RAM CHARAN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-07-21)
• PARAMJIT SINGH v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2015-07-21)
• RAGHU v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-07-20)
• BHAGAT SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2015-07-20)
• DHARAMBIR SINGH AND ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2015-07-16)
• DAVINDER SINGH ALIAS HAPPY v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-07-16)