S. NARANG,. HEMANT GUPTA

187 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• GURTAR SINGH AND ORS v. CHAIRMAN CHD HOUSING BOARD AND ANR — Punjab & Haryana High Court (2015-11-17)
• KAMLESH RANI v. ORIENTAL BANK OF COMMERCE & ANR — Punjab & Haryana High Court (2015-11-06)
• RITA RANI AND ANR. v. STATE BANK OF INDIA — Punjab & Haryana High Court (2015-11-05)
• DELHI PUBLIC SCHOOL v. MEENA DEVI & ANR. — Punjab & Haryana High Court (2015-11-04)
• RAJESH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2015-11-04)
• MAHESH CHUGH v. STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2015-11-03)
• ASHOK KUMAR v. THE FINANCIAL COMMISSIONER REVENUE PUNJAB AND ORS — Punjab & Haryana High Court (2015-11-03)
• RAM KUMAR & ORS v. HARMINDER SINGH THRO LRS & ORS — Punjab & Haryana High Court (2015-11-03)
• CHANDER SHEKHAR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2015-11-03)
• SARBJIT SINGH v. APPELLATE AUTHORITY & ORS — Punjab & Haryana High Court (2015-11-03)