S. NARANG,. ARVIND KUMAR

24 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• PUNJAB STATE ELECTRICITY BOARD AND ANR. v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-16)
• CHIEF ADMINISTRATOR HUDA & ORS. v. SHAMSHER SINGH & ANR. — Punjab & Haryana High Court (2006-11-14)
• M/S VICAS METAL PREET NAGAR v. PRESIDING OFFICER LABOUR COURT AND ORS. — Punjab & Haryana High Court (2006-11-14)
• MAHENDER SINGH v. MANAGING DIRECTOR HISAR DISTT. AND ANR.. — Punjab & Haryana High Court (2006-11-14)
• PEPSU ROAD TRANSPORT CORP. v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-10)
• MANJIT SINGH v. THE POLC PATIALA ETC. — Punjab & Haryana High Court (2006-11-09)
• MUNICIPAL CORP. FARIDABAD v. SANJAY & ORS. — Punjab & Haryana High Court (2006-11-07)
• RAJU v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-06)
• KRISHAN KUMAR v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-06)
• JAGAT SINGH v. PRESIDING OFFICER AND ANR. — Punjab & Haryana High Court (2006-11-06)