S. NARANG

2,740 recorded High Court judgment(s) · 2002–2016

Courts

Disposal nature

Recent judgments

• GULBARG SINGH v. CENTRAL BUREAU OF INVESTIGATION AND ORS. — Punjab & Haryana High Court (2016-10-26)
• RN SINGH v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-10-04)
• RANJIT KAUR ETC v. SURINDER SINGH ETC — Punjab & Haryana High Court (2016-08-16)
• POONAM & ORS v. DINESH KUMAR & ORS — Punjab & Haryana High Court (2016-08-11)
• AMRIK SINGH AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-05-30)
• MAHABIR PARSAD v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2016-05-24)
• NASEEB CHAND & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-03-17)
• AJAIB SINGH & ORS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-03-14)
• NAVDEEP KAUR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-03-11)
• VISHAL BANSAL v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-02-03)