LexS. NAGAMUTHU, V. S. RAVI
543 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 543 |
Disposal nature
| ALLOWED | 332 |
| DISMISSED | 122 |
| WITHDRAWN DISMISSED | 46 |
| DISPOSED OF | 19 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED FOR NOT PRESSED | 5 |
| CLOSED | 4 |
| PARTLY ALLOWED | 3 |
Recent judgments
- PADMA v. SECRETARY TO GOVT. — Madras High Court (2015-10-29)
- MAHESHWARAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-10-29)
- S.SATHIYA v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2015-10-28)
- TMT. KRISHNA LATHA v. THE PRINCIPAL SECRETARY TO — Madras High Court (2015-10-28)
- PARAVATHI v. THE STATE OF TAMIL NADU — Madras High Court (2015-10-28)
- LAKSHMI, v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-10-28)
- M.BOSE, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2015-10-28)
- MARIAPPAN@DAPPA MARIAPPAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-10-28)
- S.MUTHU v. THE PRINCIPAL SECRETARY TO — Madras High Court (2015-10-28)
- M.MOHANRAJ v. THE COMMISSIONER OF POLICE — Madras High Court (2015-10-28)