LexS. NAGAMUTHU, N. AUTHINATHAN
165 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 165 |
Disposal nature
| ALLOWED | 62 |
| DISMISSED | 50 |
| PARTLY ALLOWED | 22 |
| DISMISSED AS WITHDRAWAL | 9 |
| DISPOSED OF | 6 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED FOR DEFAULT | 4 |
| DISMISSED FOR NOT PRESSED | 2 |
Recent judgments
- SMT.MARY ROSELINE v. UNION OF INDIA — Madras High Court (2017-03-01)
- J.PAULRAJ v. G.SUJI DEEPA — Madras High Court (2017-03-01)
- THE RECOVERY OFFICER v. THE OFFICIAL LIQUIDATOR — Madras High Court (2017-02-22)
- M/s.Videocon d2h Limited, v. M/s.Star India Pvt. Ltd., — Madras High Court (2017-02-22)
- THE RECOVERY OFFICER v. THE OFFICIAL LIQUIDATOR — Madras High Court (2017-02-22)
- M.KANNAN, AGE 23 v. THE STATE REP BY ITS — Madras High Court (2017-02-17)
- MRS KALAISELVI v. THE OFFICIAL ASSIGNEE — Madras High Court (2017-02-17)
- RAJAN @ MAYILSAMY, v. THE STATE REP. BY — Madras High Court (2017-02-10)
- TMT CHETTIAMMAL v. THE STATE OF TAMIL NADU — Madras High Court (2017-02-10)
- PAPPA @CHINA PAPPA v. A.G.PONN.MANICKAVEL — Madras High Court (2017-02-10)