LexS. NAGAMUTHU, M. JAICHANDREN
1,154 recorded High Court judgment(s) · 2011–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1154 |
Disposal nature
| ALLOWED | 611 |
| DISMISSED | 220 |
| CLOSED | 184 |
| WITHDRAWN DISMISSED | 52 |
| PARTLY ALLOWED | 45 |
| DISPOSED OF | 17 |
| DISMISSED AS WITHDRAWAL | 6 |
| DISMISSED AS ABATED | 6 |
Recent judgments
- V.JAGAN @ JAGANNATHAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-06-08)
- SUMAIYA v. THE INSPECTOR OF POLICE — Madras High Court (2016-06-08)
- M.VENKATESAN v. THE INSPECTOR OF POLICE — Madras High Court (2016-06-08)
- POOVARASI v. THE INSPECTOR OF POLICE — Madras High Court (2016-06-08)
- SURESH KUMAR v. STATE REP BY — Madras High Court (2016-06-08)
- T.MICHAEL v. THE INSPECTOR OF POLICE — Madras High Court (2016-04-28)
- S.THENMOZHI v. THE STATE OF TAMIL NADU REP BY — Madras High Court (2016-04-28)
- CRL A/665/2013 of Vs INSPECTOR OF POLICE — Madras High Court (2016-04-27)
- PADMA v. THE COMMISSIONER OF POLICE — Madras High Court (2016-04-27)
- Y.RAMEEJA v. STATE OF TAMIL NADU — Madras High Court (2016-04-27)