LexS. NAGAMUTHU
4,557 recorded High Court judgment(s) · 2007–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4557 |
Disposal nature
| DISMISSED | 1928 |
| ALLOWED | 588 |
| DISPOSED OF | 574 |
| WITHDRAWN DISMISSED | 467 |
| ORDERED | 428 |
| CLOSED | 156 |
| PARTLY ALLOWED | 83 |
| DISMISSED AS WITHDRAWAL | 67 |
Recent judgments
- HOHM TRUST, MANAKKULA v. SMT. VANITHA JAYAPAL, — Madras High Court (2017-04-27)
- SRI PARAMESWARI v. A.SUDHAKARAN — Madras High Court (2017-04-25)
- S.VIVEKANANDAN v. R.RANGARAJAN — Madras High Court (2017-04-07)
- DR.C.A.MOHAMED ABDUL HUQ v. RAMESH BABU — Madras High Court (2017-04-07)
- J.PAUL STANELY SIMON v. D.SABITHA IAS — Madras High Court (2017-04-03)
- S.P.S.SIVAKUMAR v. DR.B.CHANDRAMOHAN IAS., — Madras High Court (2017-04-03)
- Dr.S.CHANDRAMOHAN v. DR.S.GANESAN — Madras High Court (2017-03-22)
- M.PERUMAL v. MR.T.CHANDRAMOHAN, IAS., — Madras High Court (2017-03-15)
- CONT P/1169/2016 of Vs — Madras High Court (2017-03-15)
- R.SRINIVASAN v. THIRU RAVI — Madras High Court (2017-03-15)