LexS. NAGAMUTHU
83 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 83 |
Disposal nature
| DISMISSED | 39 |
| DISPOSED OF | 22 |
| ALLOWED | 5 |
| CLOSED | 5 |
| WITHDRAWN DISMISSED | 4 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR NOT PRESSED | 2 |
| ORDERED | 2 |
Recent judgments
- A.M.D.LEENUS, v. THE MANAGEMENT OF — Madras High Court (2016-12-02)
- THE STATE OF TAMIL NADU, v. S.SYAMALA, — Madras High Court (2016-12-02)
- S. RENGASAMY v. THE DISTRICT COLLECTOR — Madras High Court (2016-12-02)
- AMIRTHAKANI v. THE DISTRICT COLLECTOR — Madras High Court (2016-12-02)
- THE DISTRICT ELEMENTARY v. S.INDIRANI — Madras High Court (2016-12-02)
- THE GOVERNMENT OF TAMIL NADU v. G. NIRMALA — Madras High Court (2016-12-02)
- A.S. GURUSAMY v. THE DISTRICT COLLECTOR — Madras High Court (2016-12-02)
- BABU v. THE INSPECTOR OF POLICE — Madras High Court (2016-12-02)
- MR.R.KULANDAISAMY, v. THE AUTHORIZED OFFICER, — Madras High Court (2016-12-02)
- S. IDUMBAIYYAN v. THE DISTRICT COLLECTOR — Madras High Court (2016-12-02)