S.N. VARIAVA

175 recorded High Court judgment(s) · 1989–1999

Courts

Disposal nature

Recent judgments

• THE NATIONAL HOUSING BANK v. THE STATE BANK OF SAURASHTRA and ORS. — Bombay High Court (1999-02-25)
• The State of Saurashtra v. Mr. Harshad S. Mehta and Ors — Bombay High Court (1999-01-18)
• M/s. Old Village Industries Ltd. v. the Custodian and Ors. — Bombay High Court (1999-01-13)
• ANDHRA BANK FINANCIAL SERVICES LTD v. THE CUSTODIAN AND ANR — Bombay High Court (1998-12-17)
• Namtech Electronics Devices Limited v. THE CUSTODIAN and ANR. — Bombay High Court (1998-07-10)
• Fairgrowth Financial Services Ltd. v. M/s. Veera Finance and Investments and Ors. — Bombay High Court (1998-05-05)
• THE CUSTODIAN v. I.T.C. LTD and ORS — Bombay High Court (1997-10-16)
• Fairgrowth Factors Ltd. v. the Custodian and ors. — Bombay High Court (1997-09-16)
• Tourism Finance Corporation of India Ltd. v. THE CUSTODIAN and ANR. — Bombay High Court (1997-09-09)
• THE CUSTODIAN v. SAM LEASECO LTD. and ORS — Bombay High Court (1997-07-14)